Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Tamilnadu - Subsection

Section 112(f) in Tamil Nadu State Housing Board Act, 1961

(f)making payments in pursuance of section 148 otherwise than for interests or for expenses of maintenance of working;