Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Haryana - Subsection Section 145(4) in The Haryana Motor Vehicles Rules, 1993 (4)There shall be adequate ventilation for both passengers and the drivers without the necessity for opening any main windows or wind screen.
