Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Section 454(2)] [Section 454] [Entire Act]

Union of India - Subsection

Section 454(2)(a) in The Companies Act, 1956

(a)who are or have been officers of the company;