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State of Telangana - Section

Section 5 in Telangana Districts (Formation) Act, 1974

5. Repeal.

- The Andhra Pradesh (Andhra Area) District Limits Act, 1865 (Act I of 1865) and section 5 of the Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 F. (Act VIII of 1317 F). are hereby repealed.