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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2)(g) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(g)When the son/daughter, etc. of the retiring/deceased allottee officer gets alternative accommodation on ad hoc basis.