Supreme Court - Daily Orders
Comdr.Sureshwar D Sinha . vs Union Of India on 25 February, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.3 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NOS.23 & 33 IN WRIT PETITION (CIVIL) NO.537 OF 1992
COMDR.SURESHWAR D SINHA & ORS. Petitioner(s)
VERSUS
U.O.I. & ORS. Respondent(s)
(With appln(s) for directions and office report)
Date: 25/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Ms. Simar Suri, Adv.
I.A. NO.33 Mr. Chanchal Kumar Ganguli, AOR
I.A. NO.23 Mr. Vinod A. Bobde, Sr. Adv.
Mr. K.K. Lahiri, Adv.
Mr. Ejaz Maqbool, AOR
Mr. Shivendra Dwivedi, Adv.
Mr. Prity Kunwar, Adv.
For Respondent(s) Mr. P.P. Malhotra, ASG (N/P)
Mrs. Kiran Bhardwaj, Adv.
Ms. S.K. Bajwa, Adv.
Mr. S.N. Terdal, Adv.
Mrs. Anil Katiyar, AOR
Mr. S.A. Siddiqui, Adv.
Mr. S.W.A. Quadri, Adv.
Mr. S.K. Mishra, Adv.
Ms. Sunita Sharma, Adv.
Mr. D.S. Mahra, Adv.
Mr. B. Krishna Prasad, AOR
Ms. Sushma Suri, AOR
Mr. Naresh K. Sharma, AOR
Ms. Hemantika Wahi, AOR
Mr. S.R. Singh, Sr. Adv.
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Ram Kishore Singh Yadav, Adv.
For West Bengal Mr. Anip Sachthey, AOR
Mr. Saakaar Sardana, Adv.
Mr. T.V. George, AOR
Mr. Jatinder Kumar Bhatia, AOR
M/s. Sinha & Das
For CPCB Mr. Vijay Panjwani, AOR
Ms. Madhur Panjwani, Adv.
Mr. Vishnu B. Saharya, Adv.
Mr. Viresh B. Saharya, Adv.
for M/s. Saharya & Co.
Mr. S.C. Birla, AOR
For Uttarakhand Ms. Rachana Srivastava, AOR
Mr. Utkarsh Sharma, Adv.
Ms. Pratiksha Chaturvedi, Adv.
Ms. Pinky Anand, Sr. Adv. (N/P)
Mr. D.N. Goburdhan, AOR
Mr. Prabal Bagchi, Adv.
Mr. Abhishek Aggarwal, Adv.
Mr. Pradeep Misra, AOR
Mr. Daleep Kr. Dhayani, Adv.
Mr. Suraj Singh, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Mr. Dev J. Roy, Adv.
Mr. Praveen Swarup, AOR
Mr. Aruneshwar Gupta, AOR
Ms. Binu Tamta, AOR
Mr. Anil Kumar Jha, AOR
Mr. Mohit Kumar Gupta, Adv.
Mr. Suresh Chandra Tripathy, AOR
Mr. Abhijit Sengupta, AOR
For Punjab Mr. Saurabh Ajay Gupta, Adv.
For H.P. Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra, Adv.
For Haryana Mr. Manjit Singh, AAG
Mrs. Nupur Chaudhary, Adv.
Mr. Kamal Mohan Gupta, Adv.
For Rajasthan Mr. S.S. Shamshery, AAG
Mr. Sandeep Singh, Adv.
Mr. Amit Kumar, Adv.
Ms. Ruchi Kohli, Adv.
UPON hearing counsel the Court made the following
O R D E R
Issue notice, returnable in six weeks.
Issue notice to learned Attorney General in I.A. No.23, as regards jurisdictional question raised with reference to Article 262 and Article 21.
In the meanwhile, the respondents are permitted to file their respective response to the interlocutory applications.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |