Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 12 in Karnataka Nurses, Midwives and Health Visitors Act, 1961

12. Maintenance of register.

- The Council shall maintain a register of (a) nurses, (b) midwives, (c) auxiliary nurses and (d) health visitors, consisting of four sections, in such form, containing such particulars and divided into such parts as may be prescribed.