Section 115S(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)[ The provision of sub-rule (1) shall mutatis mutandis apply to sale of trees, grass, sarpat, pula, bamboos, wood fruit, flowers, leaves, or any other produce of land of water.] [Added by Notification No. 1447-RS/I-A-1008-58, dated 07.05.1958.]
