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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(8) in The M.P. Shops and Establishments Act, 1958

(8)"establishment" means a shop, commercial establishment, residential hotel, restaurant, eating-house, theatre, or other place of public amusement or entertainment to which this Act applies and includes such other establishment of like nature as the Government may, by notification, declare to be an establishment for the purposes of this Act;