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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(m) in The Central Motor Vehicles Rules, 1989

(m)a [collection] [Substituted by G.S.R. 933(E), dated 28.10.1989, for 'library consisting' (w.e.f. 28.10.1989).] of books on automobile mechanism, driving, road safety, traffic regulations, laws relating to motor vehicles and related subjects [* * *] [The words 'both in English and the regional languages' omitted by G.S.R. 933(E), dated 28.10.1989 (w.e.f. 28.10.1989).]