Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 48 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001 48. Sale of bye-laws. - The Committee shall make available copies of these bye-laws for sale at a price of twenty five rupees per copy.
