Andhra Pradesh High Court - Amravati
B Eswar Goud vs A Narasimha Reddy on 15 June, 2020
Author: J. Uma Devi
Bench: J. Uma Devi
P2088 |
iN THE HIGH COURT OF ANDNRA PRADESH >: AMARAVAT!
MONDAY, THE FISTEENTH DAY OF JUNE,
TWO THOUSAND AND TWENTY
| : PRESENT:
THE HONOURABLE MS JUSTICE J. UMA DEV!
iA No. TOF 2080
iN
CRP NO: $80 OF 2020
Beiween:
Bo Eswar toud, Syo. Sale Naganna, Hindu, Aged about 48 Years, Residing at
Gundampady Vilage, Sirvel Mandal, Kurnool Oistict
..Petionen Petitioner
(Pattioner in ORP SOO OF 2020
on the fie of High Court)
AND
{. & Narasimha a Reddy, sfo Chinna Maddiely Reddy, Aged about S5 Years,
rasiient of Gundammadu Vilaga, Mahadevanuram Masara, Sivalla Mandal,
Kurnoal District
2. A. Lakshmi Kanth Raddy, Gio Venkata Narsi Reddy, Aged about 80 Years,
resident of Gundampacdu Vilage. Mahadevapurarn Masara, Sivella Mandal,
Kurnool istrict
$. Vo Subbarayudu,. Sfa Subramenyam, Aged sbout 80 Years, resident of
Gundamoadu Vilage, Mahadevapuram Masaya, Sivella Mandal, Kurnoal Disinet
4. § Shinna Sivammna,, \Wio Redda Nagi Reddy, Aged about 60 Years, reskent of
Gundaripady Vilage, Mahadevapuram Magara, Siveila Mandal, Kurnod! District
¥. Pullaieah, Sfo Balanna, Aged aboul 85 Years, nesident of Gundarnpadu
Vileas, Mahadevapuran Masara, Sivelia Mandal, Kurnool Distrint
S. AN. Venketamima, , Wis Chinne Maddiiety Raddy, Aged about 50 Years, resident
af Gundampadu Village, Mahadevanuram Masara, Sivella Mania! Rurnool
£55
Catrict
7. Miisya Krishna Reddy, Sic Not Known, Ouitivation, fess ident of Gundampadu
Vilage, Mahadevsouram Masara, Sivella Mar ndal, Murnasi District
. Raspondenta/Respondens
(Respondents in-da-}
Counsel for the Potifianer: SRY NITESH
Retiien under Section 167 CPC praying that in the circumstances sisted in the
grounds fled In guoport of the petition, fhe Nigh Court may bs pleased to grant intern
suspension of the order passed in LANooS of 2019 in O. So NoAbe of 2019 dated
WEI: PEA ES
SSO S0S0 pending disposal af CRP No. 800 of 2020, on fhe Me of the High Court
The court whe directing issue of notice to ihe Respondents herein to shaw
cause as ta why Ife application should net be sommlied with, made fhe following
order (The reoaipt of fis orde y will be deemed to be the receipt af notice in the cass).
ORDER:
"Having regard to the avearments made in the affidavit fled in support of the petition and the submissions naw mada by the learned counsel for the petivioner, there shall be interim suspension as prayed for, UH 17.07.2020, Notice", SO/-K.TATA RAO Tre Junior Cad! Judge, Allsgadda, Kurnoal Distinct
-
© % . A Narasimha Reddy, S/o Chinna Maddilety Reddy, Aged about 55 Years, residents of Gundampadu Village, Mahadevapuram Masara, Sivella Mandal, Kurnool District | A. Lakshmi Kanth Reddy,, S/o Venkata Narsi Reddy, Aged about 50 Years, residents of Gundampadu Village, Mahadevapuram Masara, Sivella Mandal, Kurnool District V. Subbarayudu,, S/o Subramanyam, Aged about 60 Years, residents of Gundampadu Village, Mahadevapuram Masara, Sivella Mandal, Kurnoo! District S, Chinna Sivamma,, W/o Pedda Nagi Reddy, Aged about 60 Years, residents of Gundampadu Village, Mahadevapuram Masara, Sivella Mandal, Kurnoo! District Y. Pullaiah,, S/o Balanna, Aged about 65 Years, residents of Gundampadu Village, Mahadevapuram Masara, Siveila Mandal, Kurnool District AN. Venkatamma, W/o Chinna Maddilety Reddy, Aged about 50 Years, residents of Gundampadu Village, Mahadevapuram Masara, Sivella Mandal, Kurnool District M.Jaya Krishna Reddy, S/o Not Known, Cultivation, resident of Gundampadu Village, Mahadevapuram Masara, Sivella Mandal, Kurnool District (Addresses 2 to 8 by RPAD) One CC to SRI. V NITESH Advocate [OPUC] One spare copy x = x x s s s s s s s 8 g s g ' HESN GOURT AUDS DATED SOS R00 ORDER ORP.No. 800 of 2020 INTERIM SUSPENSION