Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(k) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017 (k)"Executive Officer" means an Executive Officer of the Panchayat Samiti appointed under Section 60 of the Act;
