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State of Odisha - Section

Section 4 in The Orissa Urban Police Act, 2003

4. Creation of Police Commissionerate.

- The Government may, by notification, create a Police Commissionerate for any area comprising the territorial area of any one or more Corporations constituted under the Orissa Municipal Corporation Ordinance, 2003 and may include any other contiguous area as may be specified in the notification.