Section 14 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

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State of Jharkhand - Section

Section 14 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

14. The examination shall be conducted under the control of the Commissioners, Chotanagpur and Bhagalpur Divisions, who will convene local committees for the purpose.

Commissioner of Bhagalpur:-Group I - SanthaiiGroup II - Rajmahal Paharia.Group III - Nepalese Paharia.Commissioner of Chotanagpur:-Group I - Ho and Mundari.Group II - Oraon.

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State of Jharkhand - Section

Section 14 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

14. The examination shall be conducted under the control of the Commissioners, Chotanagpur and Bhagalpur Divisions, who will convene local committees for the purpose.