Supreme Court - Daily Orders
Krishnaveni vs M.A. Shagul Hameed on 4 October, 2019
Bench: Indira Banerjee, M.R. Shah
ITEM NO.4 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23655/2019
(Arising out of impugned final judgment and order dated 02-01-2019
in CRPMD No. 898/2018 passed by the High Court Of Judicature At
Madras At Madurai)
KRISHNAVENI Petitioner(s)
VERSUS
M.A. SHAGUL HAMEED & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.119497/2019-EXEMPTION FROM FILING
O.T.
Date : 04-10-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr.S.Nagamuthu,Sr.Adv.
Mr.S.Arun Prakash,Adv.
Mr. B. Balaji, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing Official Translation is allowed. Issue notice.
In the meantime, status-quo shall be maintained by the parties.
(SUSHMA KUMARI BAJAJ) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.10.05 14:14:34 IST Reason: