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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(iii) in Tamil Nadu Preservation of Private Forests Rules, 1946

(iii)80 (eighty) centimetre in girth at breast height at the time of first felling and fifteen (15) years thereafter at the time of subsequent felling in the case of pine trees; and