Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Ram Nath Singh vs The State Of Uttar Pradesh on 13 August, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.27                   COURT NO.6                SECTION II

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                   Petition for Special Leave to Appeal (Crl.)      No.   6478/2018

                   (Arising out of impugned final judgment and order dated 28-03-
                   2018 in CRR No. 240/2018 passed by the High Court Of Judicature
                   At Allahabad, Lucknow Bench)

                   RAM NATH SINGH                                         Petitioner(s)

                                                       VERSUS

                   THE STATE OF UTTAR PRADESH                        Respondent(s)
                   (With appln(s). for amendment of cause title, exemption from
                   filing O.T.)


                   Date : 13-08-2018 This matter was called on for hearing today.

                   CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE L. NAGESWARA RAO


                   For Petitioner(s)     Mr. Dushyant Parashar, AOR

                   For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Application for exemption from filing O.T. is allowed.

Issue notice.

In the meantime, the operation of the impugned judgment and order shall remain stayed qua the petitioner-herein.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.08.13 16:40:39 IST Reason: