Supreme Court - Daily Orders
Ram Nath Singh vs The State Of Uttar Pradesh on 13 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.27 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 6478/2018
(Arising out of impugned final judgment and order dated 28-03-
2018 in CRR No. 240/2018 passed by the High Court Of Judicature
At Allahabad, Lucknow Bench)
RAM NATH SINGH Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
(With appln(s). for amendment of cause title, exemption from
filing O.T.)
Date : 13-08-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Dushyant Parashar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing O.T. is allowed.
Issue notice.
In the meantime, the operation of the impugned judgment and order shall remain stayed qua the petitioner-herein.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.08.13 16:40:39 IST Reason: