Section 679(2)(III) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 679(2)(III) in Rules under the United Provinces Excise Act, 1910

(III)the exemption shall cease on the equalisation of the amount of tax and fee exempted with the amount of total capital investment under condition (I) above or on the expiration of the period under condition (II), whichever is earlier.

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State of Uttar Pradesh - Subsection

Section 679(2)(III) in Rules under the United Provinces Excise Act, 1910