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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(c) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(c)a floor plan of the building showing the lay-out and location of the apartment and bearing the verified statement of an architect certifying that it is an accurate copy of the portion of the plans of the building as filed with and approved by the local authority within the jurisdiction of which the building is located;