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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)to make proposals for allocating departments to the Faculties and to assign Fellows and its own members to the Faculties;