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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(h3) in Nagpur Improvement Trust Act, 1936

(h3)[ for protecting from injury or interference anything within the area of the Trust being the property of [Government] [Inserted by Central Provinces and Berar Act XXXIV of 1949, s. 31.] or of the Trust, or under the control or management of the Trust ;]