Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Haryana - Subsection Section 78(5) in The Haryana Motor Vehicles Rules, 1993 (5)A copy of the order made by the Appellate Authority in appeal may be obtained on payment of a fee at the rate of rupees two per page.
