Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(x) in The Cess Act, 1880 (x)Hkwfe ds okf"kZd ewY; dh n'kk esa] okf"kZd ewY; ds izfr :i;s ij iPphl iSls] vkSj
