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Union of India - Section

Section 26D in The Forward Contracts (Regulation) Act, 1952

26D. Delegation. —The Commission may, by general or special order in writing, delegate to any member or officer of the Commission or any other person subject to such conditions, if any, as may be specified in the order, such of its powers and functions under this Act (except the powers under section 28) as it may deem necessary.