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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(f) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(f)has, in the opinion of the Government, been associated with the use or promotion of prenatal diagnostic technique for determination of sex or any preconception sex selection technique.