Gauhati High Court
Rabia Begum vs Minara Begum Laskar @ Minara Begum And 5 ... on 27 March, 2023
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/5
GAHC010004802023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/63/2023
RABIA BEGUM
D/O- MASAID ALI, R/O- BONGRAM, P.O. BHAGABAZAR, P.S. DHOLAI, PH-
DAVID SONABAD, DIST.- CACHAR, ASSAM.
VERSUS
MINARA BEGUM LASKAR @ MINARA BEGUM AND 5 ORS
W/O- LATE ABDUL AZIZ, R/O- BONGRAM, P.O. BHAGABAZAR, P.S.
DHOLAI, PH- DAVID SONABAD, DIST.- CACHAR, ASSAM.
2:PARBIN BEGUM LASKAR @ PARBIN BEGUM
D/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
3:HENA BEGUM LASKAR @ HENA BEGUM
D/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
4:MINARUL AZIZ LASKAR @ MINARUL AZIZ
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
Page No.# 2/5
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
5:PARUL ALOM LASKAR @ PARUL HUSSAIN
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
6:BAHARUL ALOM LASKAR
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM
Advocate for the Petitioner : MR. A M BARBHUIYA
Advocate for the Respondent : MS. R CHOUDHURY
Linked Case : RSA/28/2021
MINARA BEGUM LASKAR @ MINARA BEGUM AND 4 ORS
W/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
2: PARBIN BEGUM LASKAR @ PARBIN BEGUM
D/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
Page No.# 3/5
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
3: HENA BEGUM LASKAR @ HENA BEGUM
D/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
4: MINARUL AZIZ LASKAR @ MINARUL AZIZ
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
5: PARUL ALOM LASKAR @ PARUL HUSSAIN
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
VERSUS
RAJIA BEGUM AND 4 ORS.
D/O- MASAID ALI
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
2:RABIA BEGUM
D/O- MASAID ALI
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
Page No.# 4/5
ASSAM.
3:ABDUL SUKUR
S/O- MASAID ALI
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
4:BAHARUL ALOM LASKAR
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
5:AZIR UDDIN
S/O- LATE IDRIS ALI
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : MR. A M BARBHUIYA (R-1
2
3) appearing for RAJIA BEGUM AND 4 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 27.03. 2023 Heard Ms. R. Choudhury, learned counsel for the appellants and Ms. A. Begum, learned counsel appearing on behalf of Mr. A.M. Barbhuiya, learned conducting counsel for the respondent Nos. 1, 2 and 3.
It is submitted by the learned counsel for the appellant that the appellant/defendant No. 3 in the main RSA i.e. the respondent No. 3 in I.A. Page No.# 5/5 (Civil) No. 63/2023 namely Hena Begum Laskar @ Hena Begum died on 02.12.2022 and she has no legal heirs and her name may be struck off from the array of the appellant/defendant in RSA No. 28/2021 and the connected interlocutory application.
Considering her submission, the name of Hena Begum Laskar @ Hena Begum, the appellant/defendant No. 3 in main RSA i.e. the respondent No. 3 in I.A. (Civil) No. 63/2023 be struck off from the array of the appellant/defendant in RSA No. 28/2021 and respondent in I.A. (Civil) No 63/2023 at the risk of the appellant.
The Registry is directed to do the needful.
As agreed to by the learned counsel for the parties, the matter is adjourned for the day.
List the matter after 4 weeks alongwith the I.A. (Civil No. 63/2023.
JUDGE Comparing Assistant