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Gauhati High Court

Rabia Begum vs Minara Begum Laskar @ Minara Begum And 5 ... on 27 March, 2023

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                     Page No.# 1/5

GAHC010004802023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/63/2023

         RABIA BEGUM
         D/O- MASAID ALI, R/O- BONGRAM, P.O. BHAGABAZAR, P.S. DHOLAI, PH-
         DAVID SONABAD, DIST.- CACHAR, ASSAM.



         VERSUS

         MINARA BEGUM LASKAR @ MINARA BEGUM AND 5 ORS
         W/O- LATE ABDUL AZIZ, R/O- BONGRAM, P.O. BHAGABAZAR, P.S.
         DHOLAI, PH- DAVID SONABAD, DIST.- CACHAR, ASSAM.

         2:PARBIN BEGUM LASKAR @ PARBIN BEGUM
          D/O- LATE ABDUL AZIZ
          R/O- BONGRAM
          P.O. BHAGABAZAR
          P.S. DHOLAI
          PH- DAVID SONABAD
          DIST.- CACHAR
         ASSAM.

         3:HENA BEGUM LASKAR @ HENA BEGUM
          D/O- LATE ABDUL AZIZ
          R/O- BONGRAM
          P.O. BHAGABAZAR
          P.S. DHOLAI
          PH- DAVID SONABAD
          DIST.- CACHAR
         ASSAM.

         4:MINARUL AZIZ LASKAR @ MINARUL AZIZ
          S/O- LATE ABDUL AZIZ
          R/O- BONGRAM
          P.O. BHAGABAZAR
                                                            Page No.# 2/5

             P.S. DHOLAI
             PH- DAVID SONABAD
             DIST.- CACHAR
             ASSAM.

            5:PARUL ALOM LASKAR @ PARUL HUSSAIN
             S/O- LATE ABDUL AZIZ
             R/O- BONGRAM
             P.O. BHAGABAZAR
             P.S. DHOLAI
             PH- DAVID SONABAD
             DIST.- CACHAR
            ASSAM.

            6:BAHARUL ALOM LASKAR
             S/O- LATE ABDUL AZIZ
             R/O- BONGRAM
             P.O. BHAGABAZAR
             P.S. DHOLAI
             PH- DAVID SONABAD
             DIST.- CACHAR
            ASSAM

Advocate for the Petitioner   : MR. A M BARBHUIYA

Advocate for the Respondent : MS. R CHOUDHURY




             Linked Case : RSA/28/2021

            MINARA BEGUM LASKAR @ MINARA BEGUM AND 4 ORS
            W/O- LATE ABDUL AZIZ
            R/O- BONGRAM
            P.O. BHAGABAZAR
            P.S. DHOLAI
            PH- DAVID SONABAD
            DIST.- CACHAR
            ASSAM.

            2: PARBIN BEGUM LASKAR @ PARBIN BEGUM
            D/O- LATE ABDUL AZIZ
             R/O- BONGRAM
             P.O. BHAGABAZAR
             P.S. DHOLAI
                                         Page No.# 3/5

PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.

3: HENA BEGUM LASKAR @ HENA BEGUM
D/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.

4: MINARUL AZIZ LASKAR @ MINARUL AZIZ
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.

5: PARUL ALOM LASKAR @ PARUL HUSSAIN
S/O- LATE ABDUL AZIZ
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.
VERSUS

RAJIA BEGUM AND 4 ORS.
D/O- MASAID ALI
R/O- BONGRAM
P.O. BHAGABAZAR
P.S. DHOLAI
PH- DAVID SONABAD
DIST.- CACHAR
ASSAM.

2:RABIA BEGUM
D/O- MASAID ALI
 R/O- BONGRAM
 P.O. BHAGABAZAR
 P.S. DHOLAI
 PH- DAVID SONABAD
 DIST.- CACHAR
                                                                 Page No.# 4/5

          ASSAM.
           3:ABDUL SUKUR
          S/O- MASAID ALI
           R/O- BONGRAM
           P.O. BHAGABAZAR
           P.S. DHOLAI
           PH- DAVID SONABAD
           DIST.- CACHAR
          ASSAM.
           4:BAHARUL ALOM LASKAR
          S/O- LATE ABDUL AZIZ
           R/O- BONGRAM
           P.O. BHAGABAZAR
           P.S. DHOLAI
           PH- DAVID SONABAD
           DIST.- CACHAR
          ASSAM.
           5:AZIR UDDIN
          S/O- LATE IDRIS ALI
           R/O- BONGRAM
           P.O. BHAGABAZAR
           P.S. DHOLAI
           PH- DAVID SONABAD
           DIST.- CACHAR
          ASSAM.
           ------------
          Advocate for : MR H R A CHOUDHURY
          Advocate for : MR. A M BARBHUIYA (R-1
          2
          3) appearing for RAJIA BEGUM AND 4 ORS.



                               BEFORE
                  HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 27.03. 2023 Heard Ms. R. Choudhury, learned counsel for the appellants and Ms. A. Begum, learned counsel appearing on behalf of Mr. A.M. Barbhuiya, learned conducting counsel for the respondent Nos. 1, 2 and 3.

It is submitted by the learned counsel for the appellant that the appellant/defendant No. 3 in the main RSA i.e. the respondent No. 3 in I.A. Page No.# 5/5 (Civil) No. 63/2023 namely Hena Begum Laskar @ Hena Begum died on 02.12.2022 and she has no legal heirs and her name may be struck off from the array of the appellant/defendant in RSA No. 28/2021 and the connected interlocutory application.

Considering her submission, the name of Hena Begum Laskar @ Hena Begum, the appellant/defendant No. 3 in main RSA i.e. the respondent No. 3 in I.A. (Civil) No. 63/2023 be struck off from the array of the appellant/defendant in RSA No. 28/2021 and respondent in I.A. (Civil) No 63/2023 at the risk of the appellant.

The Registry is directed to do the needful.

As agreed to by the learned counsel for the parties, the matter is adjourned for the day.

List the matter after 4 weeks alongwith the I.A. (Civil No. 63/2023.

JUDGE Comparing Assistant