Section 3(1)(q) in Rajasthan Civil Services (Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(q)"Pension Disbursing Authority" means -

(i)Treasury including sub-treasury, or

(ii)Pension Payment Officer, or

(iii)Branch of a nationalised bank.

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