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[Cites 0, Cited by 0] [Section 406] [Entire Act]

State of West Bengal - Subsection

Section 406(3) in The Calcutta Municipal Corporation Act, 1980

(3)The Municipal Commissioner may refuse permission for the erection or re-erection of any building, which when completed, will be within such distance from a flyover or overbridge or transportation terminal or other construction as may be prescribed under the rules and the regulations made in this behalf.