Section 32(2) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
(2)Each Board of Studies shall consist of the following members namely:-(a)the Professors of the Department of the Cluster University in the subject assigned to the Board of Studies, if there are any;(b)the Associate Professors of the Department of the Cluster University, in the subject assigned to the Board of Studies, if there are any;(c)the senior most Associate Professor, in case there is no Professor from the Department in the subject concerned from each constituent college;(d)the senior most Associate Professor, in case there is no Professor from the Department in the subject concerned from each constituent Autonomous or Affiliated college;(e)one person who is not a teacher in any affiliated or constituent college of the Cluster University or a Department of the Cluster University, nominated by the faculty:Provided that where it is found that the Board of Studies in any subject is not adequately represented, the Vice-Chancellor may authorize co-option of teachers in the subject from colleges or the Cluster University Departments to the extent of three members.
