Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 14 in The Wild Life (Protection) Amendment Act, 2002

14. Amendment of section 26A.-

In section 26A of the principal Act, for sub- section (3), the following sub- section shall be substituted, namely:-" (3) No alteration of the boundaries of a sanctuary shall be made by the State Government except on a recommendation of the National Board.".