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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1) in The Orissa Statistics and Economics Service Rules, 1979

(1)The examination which shall be in writing only, shall comprise of the following subjects, carrying maximum marks of 500 distributed in seven papers.
Paper Subject Maximum Marks
I Applied Economics with application of Statistical Methodology 100
II (a) Official Statistics 50
  (b) Applied Statistics 50
III Practicals 50
IV Service Rules 50
V Accounts 50
VI Indian Constitution 50
VII A dissertation on any Statistical or Economic problem 100