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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 9 in The National Judicial Appointments Commission Act, 2014

9. Procedure for transfer of Judge.

- The Commission shall recommend for transfer of Chief Justices and other Judges of High Courts from one High Court to any other High Court, and for this purpose, specify, by regulations, the procedure for such transfer.