Delhi High Court - Orders
Santokh Singh vs Sandeep Pandey & Ors on 2 February, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 243/2021
SANTOKH SINGH ..... Appellant
Through Mr. Pankaj Gupta, Advocate
versus
SANDEEP PANDEY & ORS. ..... Respondents
Through Mr. Rakhi Dubey, Advocate for R-3
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 02.02.2022
1. The hearing was conducted through video conferencing.
2. At request, renotify on 20.09.2022.
3. Parties shall file brief notes of submissions before the next date of hearing.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 2, 2022 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:02.02.2022 Signing Date:02.02.2022 22:20:11 20:09 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.