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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(7) in Bihar Factories Rules, 1950

(7)Solid wastes shall not be allowed to spread in any workroom or in any part of the factory. Such wastes shall be collected in suitable receptacle at convenient places and arrangements shall be made for the disposal of such wastes at frequent intervals.