Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1)(b) in Tamil Nadu Local Fund Audit Rules, 2016 (b)Cent percent audit of transactions on the accounts or a particular account of local authorities or local funds for the whole financial year or such period;