Rajasthan High Court - Jodhpur
State Of Rajasthan vs Shambhu Singh Jhala ... on 10 March, 2025
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2025:RJ-JD:13400] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Review Petition (Writ) No. 56/2024
1. State Of Rajasthan, Through Secretary, Medical And Health Department, Jaipur (Rajasthan).
2. The Joint Director (Administration), Medical And Health Department, Jaipur (Rajasthan).
3. The Chief Medical And Health Officer, Udaipur (Rajasthan).
----Petitioners Versus
1. Shambhu Singh Jhala S/o Shri Laxman Singh Ji, Aged About 67 Years, R/o Peer Bawaji Ki Gali, Gogunda, Last Posted As Mpw At Block Chief Medical And Health Officer, Gogunda, Distt. Udaipur.
2. Doongar Singh Mojawat S/o Shri Lal Singh Ji, Aged About 69 Years, R/o Kachhabha, Tehsil Gogunda, Last Posted As Mpw At Block Chief Medical And Health Officer, Gogunda, Distt. Udaipur
3. Sukh Lal Jain S/o Shri Nemi Chand Ji, Aged About 75 Years, R/o Nandeshama, Tehsil Gogunda, Last Posted As Mpw At Primary Health Centre, Sayara, Distt. Udaipur
4. Mangi Lal Soni S/o Kalu Lal Ji, Aged About 78 Years, R/o Gogunda, Tehsil Gogunda, Last Posted As Mpw At Primary Health Centre, Sayara, Distt. Udaipur.
5. Magan Lal Joshi S/o Modi Ram Ji, Aged About 71 Years, R/o Brahmano Ka Kalwana, Tehsil Gogunda, Distt. Udaipur, Last Posted As Mpw At Bcmo Gogunda, Distt. Udaipur (Rajasthan)
6. Vijay Singh Chohan S/o Shri Mod Singh Ji, Aged About 75 Years, R/o Jaswantghar, Tehsil Gogunda, Distt. Udaipur, Last Posted As Mpw At Phc Saryra, Distt. Udaipur (Rajasthan)
7. Smt. Laxmi Bai W/o Late Shri Manna Ram Ji, Aged About 66 Years, R/o Rawalian Kala, Tehsil Gogunda, Distt. Udaipur, Late Shri Manna Ram Last Posted As Mpw At Nandeshama, Block Phc Saryra, Distt. Udaipur (Rajasthan)
----Respondents (Downloaded on 10/03/2025 at 09:50:34 PM) [2025:RJ-JD:13400] (2 of 2) [WRW-56/2024] For Petitioner(s) : Mr. Sher Singh Rathore for Mr. NS Rajpurohit, AAG For Respondent(s) : -
JUSTICE DINESH MEHTA Order 10/03/2025
1. Learned counsel for the petitioners seeks permission to withdraw the present review petition.
2. Permission granted.
3. The present review petition is dismissed as withdrawn.
(DINESH MEHTA),J 176-raksha/-
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