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Rajasthan High Court - Jodhpur

M/S.Apar Industries Ltd vs State Of Rajasthan And Ors on 12 September, 2019

Author: Sangeet Lodha

Bench: Sangeet Lodha

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Writ Petition No. 7722/2017

                                   M/s.Apar Industries Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan And Ors.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Govind Suthar for Mr.Manoj
                                                                  Bhandari
                                   For Respondent(s)        :     Mr. Anil Bhansali



                                              HON'BLE MR. JUSTICE SANGEET LODHA

Order 12/09/2019 Learned counsel appearing for the petitioner submits that pursuant to the interim order dated 4.8.17, the respondents have decided the application (Annexure-5) filed by the petitioner and therefore, the petitioner stands advised to make an application seeking leave to amend the petition.

List the matter after two weeks, as prayed.

(SANGEET LODHA),J 47-RP/-

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