Rajasthan High Court - Jodhpur
M/S.Apar Industries Ltd vs State Of Rajasthan And Ors on 12 September, 2019
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7722/2017
M/s.Apar Industries Ltd.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Govind Suthar for Mr.Manoj
Bhandari
For Respondent(s) : Mr. Anil Bhansali
HON'BLE MR. JUSTICE SANGEET LODHA
Order 12/09/2019 Learned counsel appearing for the petitioner submits that pursuant to the interim order dated 4.8.17, the respondents have decided the application (Annexure-5) filed by the petitioner and therefore, the petitioner stands advised to make an application seeking leave to amend the petition.
List the matter after two weeks, as prayed.
(SANGEET LODHA),J 47-RP/-
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