Section 8(1)(j) in The U.P. Municipalities Act, 1916

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State of Uttar Pradesh - Subsection

Section 8(1)(j) in The U.P. Municipalities Act, 1916

(j)establishing and maintaining a farm or factory for the disposal of sewage;

(jj)[ making arrangements for preparation of compost manure from nightsoil and rubbish;] [Inserted by U.P. Act No. 7 of 1953.]