Section 3(9) in The Mizoram Aided College Employees Rules, 1990
(9)In the event of taking over the college be Government services, seniority rendered under the Government only will be counted from the date of provincialisation or taking over of the college by Government. However, his past service prior to the date of taking over of the College by Government, will be counted/treated as qualifying services towards pension, leave, loan and advance purposes etc. only.
