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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(g) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

(g)The draft notes of inspection after being finalised shall be placed before the Judge-in-charge of the Judgeship for perusal soon after his arrival at the station.