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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(1) in C.T. University Act, 2016

(1)The University shall have General Fund to which shall be credited -
(a)fees and other charges received by the University;
(b)any income received from consultancy and other work undertaken by the University; and
(c)funds and grants received from any source by the University for research projects from any Government and Non-Governmental funding agencies.