Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2)(ii) in Gujarat Money-Lenders Act, 2011

(ii)In any such suit, if such relative has not been impeded as a party, the court shall declare such relative to be a party to such suit.