Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Allahabad High Court

National Insurance Company Limited ... vs Smt. Kudesia Hashmi & 6 Ors. on 2 February, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 526 of 2005

Petitioner :- National Insurance Company Limited Thru B.M.
Respondent :- Smt. Kudesia Hashmi & 6 Ors.
Petitioner Counsel :- Rajeev Misra
Respondent Counsel :- Vijai Kr. Yadava,Vijay Kumar Yadav

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

It has been stated that publication in one of the newspapers has also been made and publication in another newspaper is still to be made. Let the process be taken in terms of earlier order. List in the week commencing 22nd February, 2010 alongwith service report. Order Date :- 2.2.2010 AKS