Allahabad High Court
National Insurance Company Limited ... vs Smt. Kudesia Hashmi & 6 Ors. on 2 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 526 of 2005 Petitioner :- National Insurance Company Limited Thru B.M. Respondent :- Smt. Kudesia Hashmi & 6 Ors. Petitioner Counsel :- Rajeev Misra Respondent Counsel :- Vijai Kr. Yadava,Vijay Kumar Yadav Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
It has been stated that publication in one of the newspapers has also been made and publication in another newspaper is still to be made. Let the process be taken in terms of earlier order. List in the week commencing 22nd February, 2010 alongwith service report. Order Date :- 2.2.2010 AKS