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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(3)(b) in The Goa, Daman and Diu Chit Funds Act, 1973

(b)All notifications issued under this Act shall, unless are expressed to come into force on a particular day, come into force on the day on which they are published.