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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(2) in Allahabad High Court Rules, 1952

(2)Entry of all other persons into the Court Building shall be regulated by entry passes only, which shall be issued from the Protocol Section of the Court.]Note:- The amendment shall come into force from the date of publication in the Uttar Pradesh Gazette.]