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[Cites 0, Cited by 0] [Section 80(4)] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(4)(b) in Tamil Nadu Value Added Tax Act, 2006

(b)All notifications issued under this Act, shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are so published.