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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(13)(c) in The M.P. State Veterinary Council Rules, 1993

(c)The said list shall be published in the Officer Gazette of Madhya Pradesh and be given wide publicity in such manner as the Returning Officer may deem fit.