Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act] Union of India - Subsection Section 34(1)(k) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 (k)details of the properties, assets, books of records and other documents taken under the custody of the Liquidator.