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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Tamilnadu - Subsection

Section 130(2)(b) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(b)sworn affidavits by the no objection certificate holder and the transferee or assignee, to the effect that no consideration in financial or any other terms has passed between them for the transfer.